Supreme Court - Daily Orders
Government Of Nct Of Delhi vs Jaswant on 3 October, 2023
Bench: C.T. Ravikumar, Sanjay Kumar
ITEM NO.47 COURT NO.16 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 27989/2022
(Arising out of impugned final judgment and order dated 09-02-2016
in WP(C) No. 6374/2014 passed by the High Court Of Delhi At New
Delhi)
GOVERNMENT OF NCT OF DELHI Petitioner(s)
VERSUS
JASWANT & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.26778/2023-CONDONATION OF DELAY
IN FILING and IA No.26780/2023-EXEMPTION FROM FILING O.T. and IA
No.26783/2023-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS
Date : 03-10-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE C.T. RAVIKUMAR
HON'BLE MR. JUSTICE SANJAY KUMAR
For Petitioner(s) Mr. Atul Kumar, AOR
Ms. Sweety Singh, Adv.
Ms. Archana Kumari, Adv.
Mr. Rahul Pandey, Adv.
For Respondent(s) Mr. Sumit Bansal, Adv.
Mr. Udai Vir Singh Kochar, Adv.
Mr. Vikrant Yadav, Adv.
Mrs. Madhavi Yadav, Adv.
Ms. Prashi Tyagi, Adv.
Mr. M. C. Dhingra, AOR
Ms. Manika Tripathy, Adv.
Mr. Ashutosh Kaushik, Adv.
Ms. Aastha Agnihotri, Adv.
Mr. Ashwani Kumar, AOR
Mr. Anshay Dhatwalia, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified List in the month of December, 2023.
Digitally signed by POOJA SHARMA Date: 2023.10.04 10:27:42 IST Reason:(DR. NAVEEN RAWAL) (MATHEW ABRAHAM) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)