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Supreme Court - Daily Orders

Government Of Nct Of Delhi vs Jaswant on 3 October, 2023

Bench: C.T. Ravikumar, Sanjay Kumar

     ITEM NO.47                         COURT NO.16                  SECTION XIV

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 27989/2022

     (Arising out of impugned final judgment and order dated 09-02-2016
     in WP(C) No. 6374/2014 passed by the High Court Of Delhi At New
     Delhi)

     GOVERNMENT OF NCT OF DELHI                                      Petitioner(s)

                                                VERSUS

     JASWANT & ORS.                                                  Respondent(s)

     (FOR ADMISSION and I.R. and IA No.26778/2023-CONDONATION OF DELAY
     IN FILING and IA No.26780/2023-EXEMPTION FROM FILING O.T. and IA
     No.26783/2023-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS

     Date : 03-10-2023 This petition was called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE C.T. RAVIKUMAR
                         HON'BLE MR. JUSTICE SANJAY KUMAR

     For Petitioner(s)             Mr. Atul Kumar, AOR
                                   Ms. Sweety Singh, Adv.
                                   Ms. Archana Kumari, Adv.
                                   Mr. Rahul Pandey, Adv.

     For Respondent(s)             Mr. Sumit Bansal, Adv.
                                   Mr. Udai Vir Singh Kochar, Adv.
                                   Mr. Vikrant Yadav, Adv.
                                   Mrs. Madhavi Yadav, Adv.
                                   Ms. Prashi Tyagi, Adv.
                                   Mr. M. C. Dhingra, AOR

                                   Ms. Manika Tripathy, Adv.
                                   Mr. Ashutosh Kaushik, Adv.
                                   Ms. Aastha Agnihotri, Adv.

                                   Mr. Ashwani Kumar, AOR
                                   Mr. Anshay Dhatwalia, Adv.

                         UPON hearing the counsel the Court made the following
                                            O R D E R

Signature Not Verified List in the month of December, 2023.

Digitally signed by POOJA SHARMA Date: 2023.10.04 10:27:42 IST Reason:

(DR. NAVEEN RAWAL) (MATHEW ABRAHAM) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)