Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Himachal Pradesh - Subsection

Section 25(9) in Himachal Pradesh Food Security Rules, 2019

(9)The Block Level Vigilance Committee will examine and forward the report to the District Level Vigilance Committee with its findings/recommendations.