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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Haryana - Subsection

Section 31(1)(a) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

(a)affecting the admission or enrolment of students or prescribing examinations to be recognized as equivalent to University examination;