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[Cites 0, Cited by 0] [Section 78(2)] [Section 78] [Entire Act]

State of Punjab - Subsection

Section 78(2)(c) in The Punjab Factory Rules, 1952

(c)Effective and suitable provision shall be made in every room for securing and maintaining adequate ventilation by the circulation of fresh air and there shall also be provided and maintained sufficient and suitable natural or artificial lighting.