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State of Tamilnadu - Section

Section 7 in The Tamil Nadu Co-Operative Societies Act, 1983

7. Power of Registrar to decide certain questions.

- When any question arises whether for the purposes of this Act any person is an independent person or is a resident of, or owns immovable property in the area of operation of a society, the question shall be decided by the Registrar within such period as may be prescribed.