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[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(4)(ii) in Telangana Aqua-culture Seed (Quality Control) Act, 2006

(ii)seeds of shell fish, such as prawn, shrimp, lobsters, crab, gastropods, bivalves and such other crustaceans and mollusees;