Section 13(2)(i) in The Public Sector Iron and Steel Companies (Restructuring) and Miscellaneous Provisions Act, 1978

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

(i)the book value of shares referred to in section 8, 9, 10 or 11, as the case may be, of the concerned company, on the appointed day,

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