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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(1)(j) in The Assam Fixation of Ceiling on Land Holdings Act, 1956

(j)"person" includes an individual, a family, a joint family, a trustee, a company, a body corporate, a partnership firm, a society or an association of individuals whether incorporated or not;