Supreme Court - Daily Orders
Rajeshwar vs Stte Of U.P. . on 9 December, 2014
Bench: Sudhansu Jyoti Mukhopadhaya, Vikramajit Sen
CHAMBER MATTER SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 1260/2014 In SLP(C) No. 6796/2014
RAJESHWAR Petitioner(s)
VERSUS
STATE OF U.P. & ORS. Respondent(s)
(With appln. for c/delay in filing Review Petition)
Date : 09/12/2014 This petition was circulated today.
CORAM :
HON'BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
By Circulation
UPON perusing papers the Court made the following
O R D E R
Delay condoned.
The Review Petition is dismissed in terms of the Signed Order.
(Rajni Mukhi) (Suman Jain)
Sr. P.A. Court Master
(Signed Order is placed on the file) Signature Not Verified Digitally signed by Rajni Mukhi Date: 2014.12.13 12:15:57 IST Reason: IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION REVIEW PETITION ( C) NO.1260 OF 2014 IN PETITION FOR SPECIAL LEAVE TO APPEAL ( C) NO.6796/2014 RAJESHWAR PETITIONER VERSUS STATE OF U.P. & ORS. RESPONDENTS O R D E R Delay condoned.
We have carefully perused the Review Petition and the connected papers. We are convinced that the orders against which review has been sought, does not suffer from any error apparent, warranting its consideration.
The Review Petition is, accordingly, dismissed.
............................J. [SUDHANSU JYOTI MUKHOPADHAYA] ...........................J. [VIKRAMAJIT SEN] NEW DELHI DECEMBER 09, 2014