Section 96(4)(a) in The Central Motor Vehicles Rules, 1989

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Section 96(4)(a) in The Central Motor Vehicles Rules, 1989

(a)New vehicle models of category L2 with;

(i)engine capacity ≤ 125 cc;

(ii)maximum continuous rated or net power ≤ 11kw; and

(iii)power/weight ratio ≤ 0.1 kw/kg,