Section 81B(4)(ii) in The U.P. Fundamental Rules

[Cites 0, Cited by 0] [Section 81B(4)] [Section 81B] [Entire Act]

State of Uttar Pradesh - Subsection

Section 81B(4)(ii) in The U.P. Fundamental Rules

(ii)The grant of the leave shall be restricted on any one occasion to forty-five days if spent wholly in Asia and to ninety days if spent wholly outside Asia. If the leave is spent partly in and partly outside Asia, the period shall be restricted to forty-five days plus such time as is actually spent outside Asia subject to a maximum total period of ninety days;

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State of Uttar Pradesh - Subsection

Section 81B(4)(ii) in The U.P. Fundamental Rules