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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(7) in The Paradip Port Trust (Licensing of Stevedores) Regulation, 1987

(7)In the event of loss or defacing of the original licence a duplicate licence may be obtained on an application made to the Traffic Manager on payment of Rs. 100 (Rupees one hundred) only.