Madhya Pradesh High Court
Rahul Soni Thr Father Satya Prakash Soni vs Board Of Secondary Education Thr on 2 February, 2017
1 W.P. No.5320/2016 02.02.17 Shri R.K. Soni, counsel for the petitioner. Mrs. Nidhi Patankar, counsel for the Board of Secondary Education.
The matter was listed today for hearing in motion but learned counsel for the petitioner is not prepared with arguments as necessary material to support his contentions are missing in the petition.
List after three weeks along with WP No. 5319/2016.
(Sheel Nagu) (S.A.Dharmadhikari)
Judge Judge
sarathe