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[Cites 0, Cited by 1] [Section 153(1)] [Section 153] [Entire Act]

Union of India - Subsection

Section 153(1)(i) in The Income Tax Act, 1961

(i)1st day of April, 2019, the provisions of this sub-section shall have effect, as if for the words "twenty-one months", the words "twelve months" had been substituted;