Bombay High Court
Ramesh Nivrutti Bhagwat vs Surendra Manohar Parkhe on 4 May, 2026
ary Before: Smt. P. P. Bhaidkar,
Addl. Registrar (O.S.) /
Addl. Prothonotary and Senior Master
Date : 04th May , 2026.
CALLED FOR DIRECTION :
1.TPACL/2203/2026 ) Mr. Rupesh R. Lanjekar, Advocate for the third in ) party applicant.
TP/914/1982 )
)
)
) P.C.: 1. As directed in order dated 18.03.2026 and ) order dated 24.04.2026, the third party ) ) applicant has not filed Affidavit of service as ) also Additional Affidavit. ) ) 2. The Ld. Advocate for the third party ) ) applicant seeks time to comply with the ) aforesaid orders. ) ) 3. As a last chance, S. O. to 10.06.2026. ) ) ) ) ) ) 04.05.2026 Addl. Registrar (O.S.) / Addl. Prothonotary and Senior Master ::: Uploaded on - 04/05/2026 ::: Downloaded on - 04/05/2026 22:22:32 :::