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[Cites 0, Cited by 0] [Section 199] [Entire Act]

Union of India - Subsection

Section 199(4) in The Coal Mines Regulations, 2011

(4)If the apparatus fails to fire all the shots in a properly connected circuit, the shotfirer shall return the apparatus to the manger or assistant manager as soon as possible, and it shall not be used again unless it has been tested on the surface and found to be in safe working order.