Delhi High Court - Orders
Uber India Systems Pvt. Ltd. & Ors vs Government Of Nct Of Delhi & Anr on 26 May, 2023
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait, Neena Bansal Krishna
$~45
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5854/2023 & CM APPL.22997-998/2023 & 29144/2023
UBER INDIA SYSTEMS PVT. LTD. & ORS. ..... Petitioners
Through: Mr.Rajiv Nayyar with Mr.Dayan
Krishnan, Sr. Advs. with Mr.Rishi
Agrawala, Ms.Madhavi Agarwal &
Mr.Jimut Mohapatra, Advs.
versus
GOVERNMENT OF NCT OF DELHI & ANR. ..... Respondents
Through: Mr.Sameer Vashisht, ASC with
Mr.Vanshay Kaul, Mr.Aman Singh
Bhaduria & Mr.Arjun Gupta, Advs.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 26.05.2023
1. Present petition has come on transfer.
2. Counter affidavit filed by the respondents is lying objection as it has been filed after the time granted by this Court.
3. Registry is directed to place the same on record.
4. Rejoinder thereto, if any, be filed within four weeks.
5. Renotify on 22.08.2023 before Registrar for completion of pleadings.
6. Till further order, no coercive steps shall be taken against the petitioners.
SURESH KUMAR KAIT, J NEENA BANSAL KRISHNA, J MAY 26, 2023/ab This is a digitally signed order.
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