Karnataka High Court
M/S Gkb Hi-Tech Private Ltd vs M/S Sunil Mehta Marketing Pvt Ltd on 10 February, 2026
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NC: 2026:KHC:7962-DB
R.F.A. No.1655/2019
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 10TH DAY OF FEBRUARY, 2026
PRESENT
THE HON'BLE MRS. JUSTICE ANU SIVARAMAN
AND
THE HON'BLE MR. JUSTICE VIJAYKUMAR A. PATIL
REGULAR FIRST APPEAL NO.1655/2019 (EJE)
BETWEEN:
M/S. GKB HI-TECH PRIVATE LTD.,
Digitally signed NO.81/A,
by YESHWANTPUR INDUSTRIAL AREA,
RUPA V 2ND STAGE
HIGH COURT BENGALURU-560022
OF REP. BY ITS DIRECTOR
KARNATAKA
MR. NEERAJ GUPTA
S/O MR. MAHENDRA KUMAR GUPTA
AND ALSO
HAVING OFFICE AT NO.50
TIVIM INDUSTRIAL ESTATE
BARDEZ, GOA.
...APPELLANT
(BY SMT. SUKRUTHA, ADV., FOR
SMT. ANNAPOORNA S, ADV.,)
AND:
M/S SUNIL MEHTA MARKETING PVT. LTD.,
REPRESENTED BY ITS DIRECTOR
SRI. SUNIL MEHTA
S/O GAUTHAM RAJ MEHTA
AGED ABOUT 48 YEARS
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NC: 2026:KHC:7962-DB
R.F.A. No.1655/2019
HC-KAR
RESIDING AT NO.81
A, YESHWANTHAPURA
INDUSTRIAL ARE
2ND STAGE
BANGALORE-560022.
...RESPONDENT
(BY SMT. MAINA VARMA &
SMT. ASHA VARMA, ADVS.,)
THIS RFA IS FILED UNDER SEC.96 R/W ORDER 41
RULE 1 OF CPC., 1908, PRAYING TO CALL FOR THE
REOCRDS IN O.S.NO.5418/2016 ON THE FILE OF THE
HON'BLE LVI ADDL. CITY CIVIL & SESSIONS JUDGE,
BANGALORE CCH-57 PERUSE THE SAME AND SET ASIDE
THE JUDGMENT AND DDECREE DATED 05.10.2018 & ETC.,
THIS APPEAL, COMING ON FOR ADMISSION, THIS
DAY, JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM: HON'BLE MRS. JUSTICE ANU SIVARAMAN
and
HON'BLE MR. JUSTICE VIJAYKUMAR A. PATIL
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NC: 2026:KHC:7962-DB
R.F.A. No.1655/2019
HC-KAR
ORAL JUDGMENT
(PER: HON'BLE MR. JUSTICE VIJAYKUMAR A. PATIL) Smt.Sukrutha, learned counsel submits that she represent learned counsel Sri.Anjan Dev N., and his colleague Smt.Annapoorna S., learned counsel had filed vakalath. She further states that Smt.Annapoorna S., learned counsel has informed her over phone that she has given No Objection to the appellant.
As learned counsel is retired from the case and it appears that the appellant is not interest in prosecuting the case. Hence, the appeal is dismissed for non prosecution.
Sd/-
(ANU SIVARAMAN) JUDGE Sd/-
(VIJAYKUMAR A. PATIL) JUDGE BSR List No.: 1 Sl No.: 1