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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(1) in Chhattisgarh Chikitsa Snatkottar Pravesh Pariksha Niyam, 2011

(1)"Category" means the caste categories-Scheduled Castes (SC), Scheduled Tribes (ST), Other Backward Classes (OBC) and Unreserved (UR) for all other candidates, who do not belonging to SC/ST/OBC.