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[Cites 0, Cited by 0] [Section 247] [Entire Act]

State of Uttar Pradesh - Subsection

Section 247(c) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(c)No employer shall allow any building worker at building or other construction work to use the passageway, or a scaffold, platform or any other elevated working surfaces which is in a slippery and dangerous condition and shall ensure that water, grease, oil or other similar substances which may cause the surface to be slippery, be removed or sanded, saw-dusted or covered with suitable material to make it safe from slipping hazard at a building or other construction work.