Supreme Court - Daily Orders
Dtc Security Staff Union (Regd.) vs Delhi Transport Corporation on 31 July, 2018
Bench: Ranjan Gogoi, R. Banumathi, Navin Sinha
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL) NO.2232 OF 2018
IN
CIVIL APPEAL NO.5005 OF 2018
DTC SECURITY STAFF UNION (REGD.) Petitioner(s)
VERSUS
DELHI TRANSPORT CORPORATION & ANR. Respondent(s)
O R D E R
This Review Petition has been filed against the order dated 11-05-2018 whereby the Civil Appeal dismissed.
Exemption from filing Official Translation is allowed.
We have perused the Review Petition as well as the grounds in support thereof. In our opinion, no case for review of order dated 11-05-2018 is made out. Consequently, the review petition is dismissed.
....................,J.
(RANJAN GOGOI) ....................,J.
(R. BANUMATHI) Signature Not Verified Digitally signed by ....................,J.
POOJA ARORA Date: 2018.08.01 17:09:30 IST (NAVIN SINHA) Reason: NEW DELHI JULY 31, 2018 ITEM NO.1002 SECTION XIV S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) NO.2232 OF 2018 IN CIVIL APPEAL NO.5005 OF 2018 DTC SECURITY STAFF UNION (REGD.) Petitioner(s) VERSUS DELHI TRANSPORT CORPORATION & ANR. Respondent(s) (FOR ADMISSION and IA No.87776/2018-EXEMPTION FROM FILING O.T.) Date : 31-07-2018 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI HON'BLE MRS. JUSTICE R. BANUMATHI HON'BLE MR. JUSTICE NAVIN SINHA By Circulation UPON perusing papers the Court made the following O R D E R Exemption from filing Official Translation is allowed.
The Review Petition is dismissed in terms of the Signed Order.
(POOJA ARORA) (ASHA SONI) COURT MASTER BRANCH OFFICER (Signed Order is placed on the file)