Chattisgarh High Court
Shukla Construction (Nsic Registered) vs Bsnl (Bharat Sanchar Nigam Limited) on 13 July, 2021
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 2790 of 2021
Shukla Construction (NSIC Registered) Versus Bsnl (Bharat Sanchar Nigam Limited) &
Ors.
13/07/2021 Shri Bharat Gulabani, Counsel for the Petitioner.
Shri Sandeep Dubey, Counsel for the Respondents.
Heard Issue notice to the respondents.
Shri Sandeep Dubey, counsel for the respondents appears and accepts notice for the respondents.
Learned counsel for the respondent is directed to file reply.
List it after four weeks.
Sd/-
(Goutam Bhaduri) Judge Jyoti