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Chattisgarh High Court

Shukla Construction (Nsic Registered) vs Bsnl (Bharat Sanchar Nigam Limited) on 13 July, 2021

                 HIGH COURT OF CHHATTISGARH, BILASPUR
                                    Order Sheet
                              WPC No. 2790 of 2021
Shukla Construction (NSIC Registered) Versus Bsnl (Bharat Sanchar Nigam Limited) &
                                       Ors.




     13/07/2021          Shri Bharat Gulabani, Counsel for the Petitioner.


                         Shri Sandeep Dubey, Counsel for the Respondents.

Heard Issue notice to the respondents.

Shri Sandeep Dubey, counsel for the respondents appears and accepts notice for the respondents.

Learned counsel for the respondent is directed to file reply.

List it after four weeks.

Sd/-

(Goutam Bhaduri) Judge Jyoti