Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(1a)] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(1a)(g) in The Calcutta Improvement Act, 1911 (g)"land" has the same meaning as in clause (a) of section 3 of the Land Acquisition Act, 1894;