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[Cites 0, Cited by 0] [Section 324(1)] [Section 324] [Entire Act]

State of Goa - Subsection

Section 324(1)(i) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012

(i)the hour, date, month, year and the place where the document was drawn or signed when drawn outside the office and the statement that the Special Notary went there at the express request of the party;