Kerala High Court
K.Madhusoodanan Master vs State Of Kerala on 15 January, 2019
Author: Sunil Thomas
Bench: Sunil Thomas
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
TUESDAY, THE 15TH DAY OF JANUARY 2019 / 25TH POUSHA, 1940
Bail Appl..No. 3838 of 2018
CRIME NO. 292/2018 OF PERINTHALMANNA POLICE STATION, MALAPPURAM
PETITIONERS:
1 K.MADHUSOODANAN MASTER,
AGED 58 YEARS,
S/O.KUTTYKRISHNAN GUPTHAN, CHAITHRAM,
ALIPARAMBU.P.O, KAMPURAM ROAD,
PERINTHALMANNA, MALAPPURAM DISTRICT-679357.
2 JACOB MATHAI
AGED 52 YEARS, S/O.MATHAI,
ERAMANGALATH HOUSE,
MANNARKKAD COLLEGE P.O, PALAKKAD-678 583.
BY ADVS.
SRI.K.MOHANAKANNAN
SMT.T.V.NEEMA
RESPONDENT/STATE:
STATE OF KERALA
REP. BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, KOCHI-682031.
PP AJITH MURALI
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 15.01.2019,
ALONG WITH Bail Appl..3839/2018, Bail Appl..3840/2018, Bail
Appl..3841/2018, Bail Appl..3842/2018, Bail Appl..3843/2018, Bail
Appl..3844/2018, Bail Appl..3845/2018, Bail Appl..3846/2018, THE
COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.Nos.3838, 3839, 3840, 3841, 3842, 3843, 3844, 3845 & 3846 of 2018
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
TUESDAY, THE 15TH DAY OF JANUARY 2019 / 25TH POUSHA, 1940
Bail Appl..No. 3839 of 2018
CRIME NO. 405/2018 OF PERINTHALMANNA POLICE STATION, MALAPPURAM
PETITIONERS:
1 K.MADHUSOODANAN MASTER,
AGED 58 YEARS,
S/O.KUTTYKRISHNAN GUPTHAN, CHAITHRAM,
ALIPARAMBU.P.O, KAMPURAM ROAD,
PERINTHALMANNA, MALAPPURAM DISTRICT-679357.
2 JACOB MATHAI
AGED 52 YEARS, S/O.MATHAI,
ERAMANGALATH HOUSE,
MANNARKKAD COLLEGE P.O, PALAKKAD-678 583.
BY ADVS.
SRI.K.MOHANAKANNAN
SMT.T.V.NEEMA
RESPONDENT/STATE:
STATE OF KERALA
REP. BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, KOCHI-682031.
SR. PUBLIC PROSECUTOR SRI. D.CHANDRASENAN
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
15.01.2019, ALONG WITH Bail Appl..3844/2018, Bail
Appl..3840/2018, Bail Appl..3842/2018, Bail Appl..3846/2018,
Bail Appl..3843/2018, Bail Appl..3841/2018, Bail
Appl..3845/2018, Bail Appl..3838/2018, THE COURT ON THE SAME DAY
PASSED THE FOLLOWING:
B.A.Nos.3838, 3839, 3840, 3841, 3842, 3843, 3844, 3845 & 3846 of 2018
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
TUESDAY, THE 15TH DAY OF JANUARY 2019 / 25TH POUSHA, 1940
Bail Appl..No. 3840 of 2018
CRIME NO. 287/2018 OF PERINTHALMANNA POLICE STATION, MALAPPURAM
PETITIONERS:
1 K.MADHUSOODANAN MASTER,
AGED 58 YEARS,
S/O.KUTTYKRISHNAN GUPTHAN, CHAITHRAM,
ALIPARAMBU.P.O, KAMPURAM ROAD,
PERINTHALMANNA, MALAPPURAM DISTRICT-679357.
2 JACOB MATHAI
AGED 52 YEARS, S/O.MATHAI,
ERAMANGALATH HOUSE,
MANNARKKAD COLLEGE P.O, PALAKKAD-678 583.
BY ADVS.
SRI.K.MOHANAKANNAN
SMT.T.V.NEEMA
RESPONDENT/STATE:
STATE OF KERALA
REP. BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, KOCHI-682031.
PP SRI.AJITH MURALI
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
15.01.2019, ALONG WITH Bail Appl..3844/2018, Bail
Appl..3842/2018, Bail Appl..3846/2018, Bail Appl..3843/2018,
Bail Appl..3841/2018, Bail Appl..3845/2018, Bail
Appl..3839/2018, Bail Appl..3838/2018, THE COURT ON THE SAME DAY
PASSED THE FOLLOWING:
B.A.Nos.3838, 3839, 3840, 3841, 3842, 3843, 3844, 3845 & 3846 of 2018
4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
TUESDAY, THE 15TH DAY OF JANUARY 2019 / 25TH POUSHA, 1940
Bail Appl..No. 3841 of 2018
CRIME NO. 407/2018 OF PERINTHALMANNA POLICE STATION, MALAPPURAM
PETITIONERS:
1 K.MADHUSOODANAN MASTER,
AGED 58 YEARS,
S/O.KUTTYKRISHNAN GUPTHAN, CHAITHRAM,
ALIPARAMBU.P.O, KAMPURAM ROAD,
PERINTHALMANNA, MALAPPURAM DISTRICT-679357.
2 JACOB MATHAI
AGED 52 YEARS, S/O.MATHAI,
ERAMANGALATH HOUSE,
MANNARKKAD COLLEGE P.O, PALAKKAD-678 583.
BY ADVS.
SRI.K.MOHANAKANNAN
SMT.T.V.NEEMA
RESPONDENT/STATE:
STATE OF KERALA
REP. BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, KOCHI-682031.
SR. PUBLIC PROSECUTOR SRI.D.CHANDRASENAN
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
15.01.2019, ALONG WITH Bail Appl..3844/2018, Bail
Appl..3840/2018, Bail Appl..3842/2018, Bail Appl..3846/2018,
Bail Appl..3843/2018, Bail Appl..3845/2018, Bail
Appl..3839/2018, Bail Appl..3838/2018, THE COURT ON THE SAME DAY
PASSED THE FOLLOWING:
B.A.Nos.3838, 3839, 3840, 3841, 3842, 3843, 3844, 3845 & 3846 of 2018
5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
TUESDAY, THE 15TH DAY OF JANUARY 2019 / 25TH POUSHA, 1940
Bail Appl..No. 3842 of 2018
CRIME NO. 406/2018 OF PERINTHALMANNA POLICE STATION, MALAPPURAM
PETITIONER/S:
1 K.MADHUSOODANAN MASTER,
AGED 58 YEARS,
S/O.KUTTYKRISHNAN GUPTHAN, CHAITHRAM,
ALIPARAMBU.P.O, KAMPURAM ROAD,
PERINTHALMANNA, MALAPPURAM DISTRICT-679357.
2 JACOB MATHAI
AGED 52 YEARS, S/O.MATHAI,
ERAMANGALATH HOUSE,
MANNARKKAD COLLEGE P.O, PALAKKAD-678 583.
BY ADVS.
SRI.K.MOHANAKANNAN
SMT.T.V.NEEMA
RESPONDENT/STATE:
STATE OF KERALA
REP. BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, KOCHI-682031.
PP SRI.AJITH MURALI
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
15.01.2019, ALONG WITH Bail Appl..3844/2018, Bail
Appl..3840/2018, Bail Appl..3846/2018, Bail Appl..3843/2018,
Bail Appl..3841/2018, Bail Appl..3845/2018, Bail
Appl..3839/2018, Bail Appl..3838/2018, THE COURT ON THE SAME DAY
PASSED THE FOLLOWING:
B.A.Nos.3838, 3839, 3840, 3841, 3842, 3843, 3844, 3845 & 3846 of 2018
6
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
TUESDAY ,THE 15TH DAY OF JANUARY 2019 / 25TH POUSHA, 1940
Bail Appl..No. 3843 of 2018
CRIME NO. 404/2018 OF PERINTHALMANNA POLICE STATION, MALAPPURAM
PETITIONERS:
1 K.MADHUSOODANAN MASTER
AGED 58 YEARS, S/O.KUTTYKRISHNAN GUPTHAN,
CHAITHRAM, ALIPARAMBU.P.O,
KAMPURAM ROAD, PERINTHALMANNA,
MALAPPURAM DISTRICT-679357.
2 JACOB MATHAI
AGED 52 YEARS, S/O.MATHAI,
ERAMANGALATH HOUSE, MANNARKKAD COLLEGE P.O,
PALAKKAD-678583.
BY ADVS.
SRI.K.MOHANAKANNAN
SMT.T.V.NEEMA
RESPONDENT/STATE:
STATE OF KERALA
REP.BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, KOCHI-682031.
SR. PUBLIC PROSECUTOR SRI.D.CHANDRASENAN
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
15.01.2019, ALONG WITH Bail Appl..3844/2018, Bail
Appl..3840/2018, Bail Appl..3842/2018, Bail Appl..3846/2018,
Bail Appl..3841/2018, Bail Appl..3845/2018, Bail
Appl..3839/2018, Bail Appl..3838/2018, THE COURT ON THE SAME DAY
PASSED THE FOLLOWING:
B.A.Nos.3838, 3839, 3840, 3841, 3842, 3843, 3844, 3845 & 3846 of 2018
7
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
TUESDAY, THE 15TH DAY OF JANUARY 2019 / 25TH POUSHA, 1940
Bail Appl..No. 3844 of 2018
CRIME NO. 283/2018 OF PERINTHALMANNA POLICE STATION, MALAPPURAM
PETITIONERS:
1 K.MADHUSOODANAN MASTER
AGED 58 YEARS, S/O.KUTTYKRISHNAN GUPTHAN,
CHAITHRAM, ALIPARAMBU.P.O,
KAMPURAM ROAD, PERINTHALMANNA,
MALAPPURAM DISTRICT-679357.
2 JACOB MATHAI
AGED 52 YEARS, S/O.MATHAI,
ERAMANGALATH HOUSE, MANNARKKAD COLLEGE P.O,
PALAKKAD-678583.
BY ADVS.
SRI.K.MOHANAKANNAN
SMT.T.V.NEEMA
RESPONDENT/STATE:
STATE OF KERALA
REP.BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, KOCHI-682031.
PP SRI. AJITH MURALI
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
15.01.2019, ALONG WITH Bail Appl..3840/2018, Bail
Appl..3842/2018, Bail Appl..3846/2018, Bail Appl..3843/2018,
Bail Appl..3841/2018, Bail Appl..3845/2018, Bail
Appl..3839/2018, Bail Appl..3838/2018, THE COURT ON THE SAME DAY
PASSED THE FOLLOWING:
B.A.Nos.3838, 3839, 3840, 3841, 3842, 3843, 3844, 3845 & 3846 of 2018
8
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
TUESDAY ,THE 15TH DAY OF JANUARY 2019 / 25TH POUSHA, 1940
Bail Appl..No. 3845 of 2018
CRIME NO. 282/2018 OF PERINTHALMANNA POLICE STATION, MALAPPURAM
PETITIONERS:
1 K. MADHUSOODANAN MASTER
AGED 58 YEARS, S/O.KUTTYKRISHNAN GUPTHAN,
CHAITHRAM, ALIPARAMBU PO, KAMPURAM ROAD,
PERINTHALMANNA, MALAPPURAM DISTRICT-679357.
2 JACOB MATHAI
AGED 52 YEARS, S/O.MATHAI, ERAMANGALATH HOUSE,
MANNARKKAD COLLEGE PO, PALAKKAD-678583.
BY ADVS.
SRI.K.MOHANAKANNAN
SMT.T.V.NEEMA
RESPONDENT/STATE:
STATE OF KERALA
REP. BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, KOCHI-682031.
SR. PUBLIC PROSECUTOR SRI. D.CHANDRASENAN
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
15.01.2019, ALONG WITH Bail Appl..3844/2018, Bail
Appl..3840/2018, Bail Appl..3842/2018, Bail Appl..3846/2018,
Bail Appl..3843/2018, Bail Appl..3841/2018, Bail
Appl..3839/2018, Bail Appl..3838/2018, THE COURT ON THE SAME DAY
PASSED THE FOLLOWING:
B.A.Nos.3838, 3839, 3840, 3841, 3842, 3843, 3844, 3845 & 3846 of 2018
9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
TUESDAY ,THE 15TH DAY OF JANUARY 2019 / 25TH POUSHA, 1940
Bail Appl..No. 3846 of 2018
CRIME NO. 385/2018 OF PERINTHALMANNA POLICE STATION, MALAPPURAM
PETITIONERS:
1 K. MADHUSOODHANAN MASTER
AGED 58 YEARS, S/O.KUTTYKRISHNAN GUPTHAN,
CHAITHRAM, ALIPARAMBU P.O., KAMPURAM ROAD,
PERINTHALMANNA, MALAPPURAM DISTRICT-679357.
2 JACOB MATHAI
AGED 52 YEARS, S/O.MATHAI, ERAMANGALATH HOUSE,
MANNARKKAD COLLEGE P.O., PALAKKAD-678583.
BY ADVS.
SRI.K.MOHANAKANNAN
SMT.T.V.NEEMA
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, KOCHI-682031.
PP SRI. AJITH MURALI
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
15.01.2019, ALONG WITH Bail Appl..3844/2018, Bail
Appl..3840/2018, Bail Appl..3842/2018, Bail Appl..3843/2018,
Bail Appl..3841/2018, Bail Appl..3845/2018, Bail
Appl..3839/2018, Bail Appl..3838/2018, THE COURT ON THE SAME DAY
PASSED THE FOLLOWING:
B.A.Nos.3838, 3839, 3840, 3841, 3842, 3843, 3844, 3845 & 3846 of 2018
10
O R D E R
Petitioners stand arrayed as accused in Crime Nos.292/2018, 405/2018, 287/2018, 407/2018, 406/2018, 404/2018, 283/2018, 282/2018 & 385/2018 of Perinthalmanna Police Station for offences punishable under Sections 292, 420 read with Section 34 of IPC, Sections 406, 420 read with Section 34 of IPC, Sections 287, 420 read with Section 34 of IPC, Sections 407, 420 read with Section 34 of IPC, Sections 406, 420 read with Section 34 of IPC, Sections 406, 420 read with Section 34 of IPC, Sections 283, 420 read with Section 34 of IPC, Sections 282, 420 read with Section 34 of IPC & Sections 406, 420 read with Section 34 of IPC. The allegation in each of the above crime is that the petitioners induced the respective de facto complainants to invest money in M/s.Phenomenal Health Care Company on an assurance that it would fetch attractive returns. Thereafter they did not get the B.A.Nos.3838, 3839, 3840, 3841, 3842, 3843, 3844, 3845 & 3846 of 2018 11 benefits and it was alleged that the de facto complainants were cheated. Complaints were laid and crimes were registered. Petitioners seek bail contending that they are not involved in the crimes, they have no connection with the above company and that they have not received any monetary transactions. It was contended that in fact the petitioners have deposited money in the above company and they lost their money.
2. The report submitted by the Investigating Officer indicates that the investigation has commenced. It is now investigated by the Crime Branch CID. According to the investigating agency, the petitioners were working as the local promoters of the company and inducing members to invest money in the above company. The main accused are the director of the company.
3. Having regard to the amount involved B.A.Nos.3838, 3839, 3840, 3841, 3842, 3843, 3844, 3845 & 3846 of 2018 12 and the fact that altogether 31 cases have been registered against the petitioners, I feel that these are not fit cases for granting the benefit of pre-arrest bail.
Bail applications fail and are dismissed.
Sd/-
SUNIL THOMAS, JUDGE Pn 15/01