Section 14(10) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987
(10)All acts done by the person appointed under sub-section (8) or by the Registrar under sub-section (9) or by the officer directed by the Chancellor under sub-section (9) to carry on the current duties of the Vice-Chancellor shall be deemed to be acts done by the Vice-Chancellor.
