Section 15(1)(c) in The M.P. Farmers' Organisation Election Rules, 1999

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State of Madhya Pradesh - Subsection

Section 15(1)(c) in The M.P. Farmers' Organisation Election Rules, 1999

(c)A candidate desirous to contest for the office of the Chairperson and also as Member of the Managing Committee of the Project Committee shall deposit or cause to be deposited a sum of Rs. 1000 - (Rupees one thousand only), and Rs. 600/- (Rupees six hundred only) as security deposit respectively with Election Officer in cash and receipt obtained therefor before the time of presentation of his nomination paper. No candidate shall be deemed to have been duly nominated unless the said security deposit has been made :

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State of Madhya Pradesh - Subsection

Section 15(1)(c) in The M.P. Farmers' Organisation Election Rules, 1999