Allahabad High Court
Godrej & Boyce Manufacturing Company ... vs Secur Industries Limited And Another on 4 July, 2011
Author: Yatindra Singh
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 2485 of 2009 Petitioner :- Godrej & Boyce Manufacturing Company Limited Respondent :- Secur Industries Limited And Another Petitioner Counsel :- Yashwant Varma Respondent Counsel :- R.P. Agrawal,Atul Dayal Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
We have seen the office report dated 2.7.2011. There is already an order dated 16.5.2011 that paper book is not necessary as all the documents have already been filed.
List this appeal for hearing.
Order Date :- 4.7.2011 NS