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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 46(3) in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1998

(3)In case the Commissioner appointed under this Act is in service under the State or Central Government or any other Institution or Organization, he/she, before entering the office resign from such service.