Himachal Pradesh High Court
Renuka Ji Dam Project Hppcl vs . Jai Pal on 31 August, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Renuka Ji Dam Project HPPCL vs. Jai Pal Singh & others .
RFA No. 39 of 2019 31.8.2023 Present: Mr. Shashi Shirshoo, Advocate, for the appellant.
Mr. Pawan Kumar, Advocate, for respondents No. 1 to 5 and 7.
of CMP No. 9056 of 2023 rt Learned counsel for the non-applicant seeks time to file reply. Be filed within three weeks.
List on 21.9.2023.
(Satyen Vaidya) Judge 31st August, 2023 (kck) ::: Downloaded on - 31/08/2023 20:36:43 :::CIS