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Himachal Pradesh High Court

Renuka Ji Dam Project Hppcl vs . Jai Pal on 31 August, 2023

Author: Satyen Vaidya

Bench: Satyen Vaidya

Renuka Ji Dam Project HPPCL vs. Jai Pal Singh & others .

RFA No. 39 of 2019 31.8.2023 Present: Mr. Shashi Shirshoo, Advocate, for the appellant.

Mr. Pawan Kumar, Advocate, for respondents No. 1 to 5 and 7.

of CMP No. 9056 of 2023 rt Learned counsel for the non-applicant seeks time to file reply. Be filed within three weeks.

List on 21.9.2023.

(Satyen Vaidya) Judge 31st August, 2023 (kck) ::: Downloaded on - 31/08/2023 20:36:43 :::CIS