Delhi High Court - Orders
Syona Spa vs Union Of India & Ors on 10 February, 2025
Author: Yashwant Varma
Bench: Yashwant Varma
$~57
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6429/2024
SYONA SPA .....Petitioner
Through: Mr. J.K. Mittal, Ms. Vandana
Mittal and Mr. Mukesh
Choudhary, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Aditya Singla, SSC with
Mr. Ritwik Saha, Adv.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
SHANKAR
ORDER
% 10.02.2025 CM APPL. 7846/2025 (SEEKING REFUND) We take note of the prayer which is made in the instant application and which seeks the grant of consequential refunds pursuant to the writ petition being allowed in terms of our judgment in M/s VOS Technologies India Pvt. Ltd. v The Principal Additional Director General & Anr. [2024 SCC OnLine Del 8756].
Let Mr. Singla, learned counsel appearing for the respondent, obtain instructions.
Let the matter be called again on 11.03.2025.
YASHWANT VARMA, J.
HARISH VAIDYANATHAN SHANKAR, J.
FEBRUARY 10, 2025/nd This is a digitally signed order.
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