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[Cites 0, Cited by 0] [Section 60(4)] [Section 60] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 60(4)(b) in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009

(b)in case of a rights issue, between the date of filing the letter of offer with the designated stock exchange and the date of allotment of the specified securities.