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State of Tamilnadu - Section

Section 66 in Tamil Nadu Educational Inspection Code

66. Office Routine.

- Prompt despatch of business should be attended to immediately. All Inspecting Officers shall obtain periodically areas list from the clerks of their offices. The Inspecting Officers shall scrutinize the lists carefully and take steps for the early disposal of pending papers. Resides the monthly arrear lists which should be in common form No. 94, weekly arrear lists in suitable form should also be got prepared, and be regularly scrutinised by Inspecting Officers.