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State of Punjab - Section

Section 19 in The Punjab Probation of Offenders Rules, 1962

19. Other duties of probation officers.

- [Section 17(2)(b)].- The Probation Officer shall also undertake the following functions :
(1)educating the public and mobilising support for the probation system:
(2)mobilising public assistance and co-operation in the field of Social Defence;
(3)being in charge of any institution or other premises referred to in [Rule 291 that may be assigned] [Substituted by G.S.R. 6/CA-20-58-8-18 And (1) 64 dated 20.12.1963.];
(4)any other duties of a cognate nature which may be assigned by order of the State Government.