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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Goa - Subsection

Section 10(1)(b) in The First Statutes of Indian Institute of Technology Goa, 2017

(b)To approve the proposal of the Director to travel abroad for official purposes, subject to guidelines issued, if any, by the Central Government.