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[Cites 0, Cited by 13] [Section 85] [Entire Act]

Union of India - Subsection

Section 85(5) in The Electricity Act, 2003

(5)Before recommending any person for appointment as the Chairperson or other Member of the State Commission, the Selection Committee shall satisfy itself that such person does not have any financial or other interest which is likely to affect prejudicially his functions as such Chairperson or Member, as the case may be.