Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

M/S. Chhagni Ram Gehlot vs The State Of Rajasthan on 9 February, 2023

Author: Nupur Bhati

Bench: Nupur Bhati

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                                    S.B. Civil Writ Petition No. 1954/2019

                                   M/s. Chhagni Ram Gehlot
                                                                                                      ----Petitioner
                                                                       Versus
                                   The State Of Rajasthan & ors.
                                                                                                    ----Respondent


                                   For Petitioner(s)         :     Mr. Anirudh Khatri
                                   For Respondent(s)         :     Ms. Madhu Khatri



                                                   HON'BLE DR. JUSTICE NUPUR BHATI

Order 09/02/2023 Learned counsel appearing for the respondents seeks time to file reply.

Time prayed for is granted.

List after four weeks, as prayed for.

(DR.NUPUR BHATI),J 88-nirmala/-

(Downloaded on 10/02/2023 at 11:49:35 PM)

Powered by TCPDF (www.tcpdf.org)