Rajasthan High Court - Jodhpur
M/S. Chhagni Ram Gehlot vs The State Of Rajasthan on 9 February, 2023
Author: Nupur Bhati
Bench: Nupur Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 1954/2019
M/s. Chhagni Ram Gehlot
----Petitioner
Versus
The State Of Rajasthan & ors.
----Respondent
For Petitioner(s) : Mr. Anirudh Khatri
For Respondent(s) : Ms. Madhu Khatri
HON'BLE DR. JUSTICE NUPUR BHATI
Order 09/02/2023 Learned counsel appearing for the respondents seeks time to file reply.
Time prayed for is granted.
List after four weeks, as prayed for.
(DR.NUPUR BHATI),J 88-nirmala/-
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