Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Himachal Pradesh - Subsection Section 2(ii) in The Himachal Pradesh Debt Reduction Act, 1976 (ii)"Collector" means the Collector of the District or any officer specially empowered by the State Government to discharge the functions of a Collector for the purpose of this Act;
