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Income Tax Appellate Tribunal - Chandigarh

Surinder Singh Ropal, Yamunanagar vs Pr. Cit, Panchkula on 22 January, 2021

              आयकर अपील य अ धकरण,च डीगढ़  यायपीठ, "बी " च डीगढ़
         I N T H E I NC OM E T A X A P PEL L A TE T RI B U N AL
              D I VI SI O N B E N C H , " B " , CH A ND I G AR H

           ी मती  दवा  संह,  या"यक सद#य एवं  ीमती अ नपण
                                                      ू ा' ग)ु ता, लेखासद#य
                    BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER
                 AND SMT.ANNAPURNA GUPTA, ACCOUNTANT MEMBER


                      आयकर अपील सं./ ITA No. 769/ C H D / 2 0 1 9
                            नधा रण वष  / Assessment Year :   2014-15
        Surinder Singh Ropal,                      बनाम      Principal Commissioner of Income
        House No. 618, Chotta Model Town                     Tax, Panchkula
        Yamunanagar
         थायी लेखा सं./PAN NO: BFUPR8651G
        अपीलाथ /Appellant                                      यथ /Respondent

                               Hearing through video Conferencing

        नधा  रती क ओर से/Assessee by :         Shri Rohit Goyal, CA
       राज व क ओर से/ Revenue by        :       Shri Sandip Dahiya, CIT

       सन
        ु वाई क तार%ख/Date of Hearing                  :         21.01.2021
       उदघोषणा क तार%ख/Date of Pronouncement           :         22.01.2021

                                            आदे श/Order


Per Annapurna Gupta, AM:

The present appeal has been preferred by the assessee against the order dated 27.2.2019 of the Commissioner of Income Tax (Appeals), Panchkula [hereinafter referred to as 'CIT(A)']

2. A t t h e o u ts et, L d. C o u n s el f o r th e as s es s e e h as s u b m it te d th at s in c e t h e as s es s ee h ad mo v ed a n app l ic at io n fo r ' V iv ad S e V is hw as S ch e me 2 0 2 0 ' a n d th e I n co m e Tax D ep a r t men t h as is s u ed F o r m N o.3 , ITA No. 769-Chd/-2019 Surinder Singh Ropal, Amabala Cantt.

t h u s s et tli n g t h e d is p u te, t h er e fo r e , he intends to withdraw the present appeal. A separate application dated 20.01.2021 for withdrawal of the appeal has been submitted by the Ld. counsel for the assessee. The Ld. DR has no objection for the said withdrawal.

In view of the above, the appeal of the assessee is hereby dismissed as 'Withdrawn' O r d er p r o n o u n c ed o n 2 2. 0 1. 2 0 2 1 .

       S d /-                                                           S d /-
        दवा  संह                                                अ नपण
                                                                    ू ा' ग)ु ता
    (DIVA SINGH)                                           (ANNAPURNA GUPTA)
 याियक सद य/Judicial Member                              लेखा सद य/Accountant Member
Dated :    22 .01.2021
"आर.के."

आदे शक त,ल-पअ.े-षत/ Copy of the order forwarded to :

1. अपीलाथ / The Appellant

2. यथ / The Respondent

3. आयकरआयु/त/ CIT

4. आयकरआयु/त (अपील)/ The CIT(A)

5. -वभागीय त न2ध, आयकरअपील%यआ2धकरण, च4डीगढ़/ DR, ITAT, CHANDIGARH

6. गाड फाईल/ Guard File आदे शानस ु ार/ By order, सहायकपंजीकार/ Assistant Registrar