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[Cites 0, Cited by 0] [Section 262] [Entire Act]

State of Punjab - Subsection

Section 262(1) in The Punjab Municipal Act, 1999

(1)When an application under section 260 or Section 261 has been received, all necessary communication pipes and fittings, shall be supplied by the Municipality and the work of laying and applying such communication pipes and fittings, shall be executed under the orders of the Chief Officer of the Municipality.