Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39(9)] [Section 39] [Entire Act] State of Madhya Pradesh - Subsection Section 39(9)(b) in The M.P. Juvenile Justice (Care and Protection of Children) Rules, 2003 (b)situation of family or other persons who have been caring for the child prior to displacement;