Andhra Pradesh High Court - Amravati
Rev Sarella Anil Kiran vs Thorlapati Vijaya Vardhan on 4 September, 2025
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lN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAT
THURSDAY, THE FOURTH DAY OF SEPTEMBER uz
TWO THOUSAND AND TWENTY FIVE u,
:PRESENT.- `<'
THE HONOURABLE SMT JUSTICE V.SUJATHA|-JJ
CIVIL REVISION PETITION NO: 91 OF 2025/
Between :
'/ ,
Rev SareIIa AniI Kiran, S/o. Sarella Narasimha Rao, Aged 45 years, Occ.
Paris Pastor, R/o. Parsonage, NME Lutheran Church Premises,
Dowalaiswaram.
...Petitioner/ Respondent No.3
AND
A /,
1. Thorlapati Vijaya Vardhan, S/o. Torlapati Prasanna Mani Kumar, Aged
29 years, Occ. member of N.M.E. Lutheran Church, East Godavari
Synod of All Church/society, D.No. 18-125/A, Cotton peta,
Dowlaiswaram
2. Nethala John Simon, S/o. Nethala John, Aged about 58 years, Former
Parish Church council (pcc) Member and Member of N.M.E. Lutheran
church, East Godavari Synod of All Church/Society, D.No.10-46,
Cotton peta, Dowlaiswaram
3. Waddi Ebnenezaru Babu, S/o. Waddi Vijhaya Vardanan, Aged about 52
years, Former Member of PCC and Ad-hoc Committee member of
N.M.E. Lutheran church, D.No.8-142, Sunnambatti street, 8th ward,
Dowlaiswaram.
...Respondents/petitioners
4. N.M.E. Lutheran Church of All Church/society, East Godavari Synod
of All Church, rep. By its Parish Pastor Rev. Gurrapu Kiran Babu, S/o.
G. Louis babu, aged 44 years, C/o. N.M.E. Lutheran Church Campus,
Dowalaiswaram.
:}----
5. Rev. Gurrapu Kiran babu, S/o. G. Louis Babu, Aged 44 years.
Associate Pastor of N.M.E. Lutheran Church Campus, C/o. N.M.E.
Lutheran Church Campus, Dowaliswaram.
'' 6. Jalluri Praveen, S/o. J. Moses Raju, Aged 55 years. Chartered
Accountant and self-styled Treasurer of N.M.E. Lutheran-church, C/o.
N.M.E. Lutheran Church Campus, Dowalaiswaram.
7. East Godavari Synod of AEL Church/Society rep. By its Synod,
presidentlBishop Rt. Rev. Akkambathula Samuel Raju, aged 51, R/o.
St. Johnls Lutheran Church, Ramaraopeta, Kakinada.
8. Andhra Evangelical Lutheran Church/Society, rep. By its self styled and
Interim president/Moderator- Bishop Most Rev. Dr. Kollabathula
Fredrick Paradesi babu, S/o. Surya Rao, Aged 62 years, C/o. Beckerls
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compound. Lodge Center, Brodipet, Guntur.
9. KoIIabathula Moses Arnold,I SC Hindu, aged 52 years, S/o. Late K.
Surya Rao, Self-styled and Former Treasurer of AELC, AELC Women's
Ashramam, Beside Stall Girls. High School, Main road, Nagarampalem,
Guntur.
10. The Branch marlager, Union Bank of India, Near Durga Theater, Main
road, Dowa[aiswaram
ll. Anna-fa Sreedhar, S/o. Unknown, Hindu, aged 58 years, practicing
advocate at High court of A.P. Flat No.205, Capital Greens Apartment,
Behind CSR Kalyana Mandapam, TadepaIIi, Guntur.
...Respondents/Respondents
ts,J,
petition under Article 227 of the Constitution of India, is filed being
aggrieved by the order dyed 23.12.2024 in I.A.No.4T7~~of 2024 -ln SOP.No.7 \~
I
of 2024 on the file offyllI Additional District and Sessions .Judge - Gum -
Special Judge for Trial of Offences Against Women, East Godavari District,
Rajamahendravaram.
lANO: 1 OF2025
petition under section 151 of CPC is filed praying that in the
circumstances stated in the memorandum of grounds filed in support of the
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Petition, the High Court may be pleased to suspend the operation of order
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dated 23.12.2024 I.A.No.417 of 2024 in SOP.No.7 of 2024 on the file of VIll
Additional District & Sessions Judge - Gum - Special Judge for Trial of
offences against women East Godavari District, Rajamahendravaram,
Pending disposal Of CRP No. 91 of 2025, on the file of the High Court.
The petition coming on for hearing, upon perusing the petition and the
affidavit filed in support thereof and the order of the High Court dated
10.01.2025, 28.03.2025, 25.04.2025, 09.05.2025, 04.07,2025 & 07.08_2025
made herein and upon hearing the arguments of srI- K RAGHU VEER,
Advocate for the petitioner and of sri p.A. SESHU, Advocate for the
Respondent Nos.1 to 3 and of Sri KUMAR MARPU, Advocate for the
respondent Nos.4, 5 & 7, the Court made the following;
\
ORDER..
€flnterim order granted earlI-er iS extended for a further Period Of
two (2) weeks. brJ'
Post the matter after one (1) week." \#
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SD/-M. PRABHA.KAR RAG
ASSISTANT R iSTRAR
//TRUE COPY//
SEC"O FICER
To,
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1. The VIII Additional District and Sessions Judge -Gum -Specl'al Judge
for Trial of Offenc:s,, against women, East Godavari District,
RaJ-amahendraVaram
L/
2. One CC to Sri K. RAGHU VEER, Advocate [OPUC]
3. One CC to Sri KUMAR MARPbrAdvocate [OPUC]
4. One CC to Sri P.A. SESHU, Ad--vocate [OPUC]
5. One sparecopy.
KN
HIGH COURT
VS,J
DATE:04-09.2025-
posT THE MATTER AFTER ONE (1 ) WEEK
ORDER
CRP.No.91 of 2025
INTERIM ORDER EXTENDED