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Andhra Pradesh High Court - Amravati

Rev Sarella Anil Kiran vs Thorlapati Vijaya Vardhan on 4 September, 2025

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                 lN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAT

                        THURSDAY, THE FOURTH DAY OF SEPTEMBER uz

                                   TWO THOUSAND AND TWENTY FIVE u,

                                                :PRESENT.-             `<'
                         THE HONOURABLE SMT JUSTICE V.SUJATHA|-JJ

                              CIVIL REVISION PETITION NO: 91 OF 2025/
        Between :
                        '/ ,
        Rev SareIIa AniI Kiran, S/o. Sarella Narasimha Rao, Aged 45 years, Occ.

        Paris      Pastor,        R/o.   Parsonage,    NME     Lutheran      Church   Premises,
        Dowalaiswaram.

                                                             ...Petitioner/ Respondent No.3
                                                   AND
                                  A /,
          1.     Thorlapati Vijaya Vardhan, S/o. Torlapati Prasanna Mani Kumar, Aged

                29 years, Occ. member of N.M.E. Lutheran Church, East Godavari
                Synod        of   All    Church/society,   D.No.   18-125/A,     Cotton   peta,
                Dowlaiswaram
          2.     Nethala John Simon, S/o. Nethala John, Aged about 58 years, Former
                Parish Church council (pcc) Member and Member of N.M.E. Lutheran
                church, East Godavari Synod of All Church/Society, D.No.10-46,
                Cotton peta, Dowlaiswaram
         3.     Waddi Ebnenezaru Babu, S/o. Waddi Vijhaya Vardanan, Aged about 52

                years, Former Member of PCC and Ad-hoc Committee member of
                N.M.E. Lutheran church, D.No.8-142, Sunnambatti street, 8th ward,

                Dowlaiswaram.

                                                               ...Respondents/petitioners
         4.     N.M.E. Lutheran Church of All Church/society, East Godavari Synod
                of All Church, rep. By its Parish Pastor Rev. Gurrapu Kiran Babu, S/o.
                G. Louis babu, aged 44 years, C/o. N.M.E. Lutheran Church Campus,
                Dowalaiswaram.
                                                                                                :}----




  5.   Rev.   Gurrapu     Kiran   babu,   S/o.   G.    Louis     Babu, Aged 44 years.
       Associate Pastor of N.M.E. Lutheran Church Campus, C/o. N.M.E.

      Lutheran Church Campus, Dowaliswaram.
'' 6. Jalluri Praveen, S/o. J. Moses Raju, Aged                     55 years.      Chartered

       Accountant and self-styled Treasurer of N.M.E. Lutheran-church, C/o.

       N.M.E. Lutheran Church Campus, Dowalaiswaram.
  7.   East Godavari Synod of AEL Church/Society rep.                    By its Synod,
       presidentlBishop Rt. Rev. Akkambathula Samuel Raju, aged 51, R/o.
       St. Johnls Lutheran Church, Ramaraopeta, Kakinada.
  8.   Andhra Evangelical Lutheran Church/Society, rep. By its self styled and
       Interim    president/Moderator-    Bishop      Most   Rev.     Dr.   Kollabathula
       Fredrick Paradesi babu, S/o. Surya Rao, Aged 62 years, C/o. Beckerls
                      \
       compound. Lodge Center, Brodipet, Guntur.

  9.   KoIIabathula Moses Arnold,I SC Hindu, aged 52 years, S/o. Late K.

       Surya Rao, Self-styled and Former Treasurer of AELC, AELC Women's
       Ashramam, Beside Stall Girls. High School, Main road, Nagarampalem,

       Guntur.

  10. The Branch marlager, Union Bank of India, Near Durga Theater, Main
       road, Dowa[aiswaram
  ll. Anna-fa Sreedhar, S/o. Unknown, Hindu, aged 58 years, practicing
       advocate at High court of A.P. Flat No.205, Capital Greens Apartment,
       Behind CSR Kalyana Mandapam, TadepaIIi, Guntur.
                                                      ...Respondents/Respondents
                                  ts,J,
       petition under Article 227 of the Constitution of India, is filed being

aggrieved by the order dyed 23.12.2024 in I.A.No.4T7~~of 2024 -ln SOP.No.7 \~

                                                                    I
of 2024 on the file offyllI Additional District and Sessions .Judge - Gum -
Special Judge for Trial of Offences Against Women, East Godavari District,
Rajamahendravaram.
lANO: 1 OF2025

       petition   under section   151     of CPC      is filed   praying    that    in   the

circumstances stated in the memorandum of grounds filed in support of the
 \-




     Petition, the High Court may be pleased to suspend the operation of order
                                                                         E=-

     dated 23.12.2024 I.A.No.417 of 2024 in SOP.No.7 of 2024 on the file of VIll

     Additional District & Sessions Judge - Gum - Special Judge for Trial of

     offences        against        women   East    Godavari   District,        Rajamahendravaram,

     Pending disposal Of CRP No. 91 of 2025, on the file of the High Court.
                The petition coming on for hearing, upon perusing the petition and the
     affidavit filed in support thereof and the order of the High Court dated
     10.01.2025, 28.03.2025, 25.04.2025, 09.05.2025, 04.07,2025 & 07.08_2025

     made herein and upon hearing the arguments of srI- K RAGHU VEER,
     Advocate for the petitioner and of sri p.A. SESHU, Advocate for the
     Respondent Nos.1               to 3 and of Sri KUMAR MARPU, Advocate for the
     respondent Nos.4, 5 & 7, the Court made the following;
                                \
     ORDER..
               €flnterim order granted earlI-er iS extended for a further Period Of

     two (2) weeks. brJ'
                Post the matter after one (1) week." \#
                                                               r__ -_-




                                                                     SD/-M. PRABHA.KAR RAG
                                                                      ASSISTANT R   iSTRAR

                                             //TRUE COPY//
                                                                                SEC"O       FICER


     To,
                        \---

          1.   The VIII Additional District and Sessions Judge -Gum -Specl'al Judge

               for   Trial     of    Offenc:s,, against   women,         East    Godavari   District,
               RaJ-amahendraVaram
                                                   L/
       2.      One CC to Sri K. RAGHU VEER, Advocate [OPUC]
       3.      One CC to Sri KUMAR MARPbrAdvocate [OPUC]
       4.      One CC to Sri P.A. SESHU, Ad--vocate [OPUC]

       5.      One sparecopy.
     KN
 HIGH COURT




VS,J




DATE:04-09.2025-




posT THE MATTER AFTER ONE (1 ) WEEK




ORDER
CRP.No.91 of 2025

INTERIM ORDER EXTENDED