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[Cites 0, Cited by 0] [Section 663] [Entire Act]

Bengal Presidency - Subsection

Section 663(a) in Police Regulations, Bengal , 1943

(a)The Inspector-General shall, from time to time, notify for each district in the Police Gazette the number of officers of each rank in the Unarmed Police who shall constitute a mobilization contingent available under his control for use in emergencies in any part of the province.