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[Cites 0, Cited by 0] [Section 173] [Entire Act]

State of Haryana - Subsection

Section 173(5) in Haryana Municipal Corporation Act, 1994

(5)"trunk main" means a main constructed for the purposes of conveying water from a source of supply to a filter or reservoir or from one filter or reservoir to another filter or reservoir, or for the purpose of conveying water in bulk from one Part of the limits of supply to another Part of those limits or for the purpose of giving or taking a supply of water in bulk;