(2)It extends [xxx] [The words 'to the whole of the district of Malabar' were omitted by clause 3 of, and the Schedule to, the Madras Adaptation of Laws Order, 1957.] to the Gudalur taluk of the Nilgiris district [xxx] [The words 'and to the villages in the South Kanara district specified in the Schedule' were omitted by clause 3 of, and the Schedule to, the Madras Adaptation of Laws Order, 1957.].
