Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 854(2)] [Section 854] [Entire Act] State of Jharkhand - Subsection Section 854(2)(a) in Bihar Education Code, 1961 (a)An officer who receives notices of transfer before the vacation commences must join his new post on the forenoon of the date immediately following the end of the vacation.