Himachal Pradesh High Court
Vikram Kumar And Others vs . State Of H.P And on 6 March, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Vikram Kumar and others vs. State of H.P and .
others.
CWP No. 8445 of 2022 06.03.2023 Present: Mr. Rajnish Maniktala, Senior Advocate with Mr. Naresh Verma, Advocate for the petitioners.
Mr. Anup Rattan, Advocate General with Mr. I.N. Mehta, Mr. Y.W. Chauhan, Sr. Addl. A.Gs and Mr. J.S. Guleria, Dy. A.G r for the respondents-State.
Mr. Deepak Kaushal, Senior Advocate with Mr. Abhishek Sharma, Advocate for respondent No.5.
Mr. Balram Sharma, Dy.SGI for respondent No.6.
Learned Advocate General prays for and is granted two weeks time to file reply.
List on 20th March, 2023.
( Tarlok Singh Chauhan ) Judge March 06, 2023 ( Virender Singh ) (naveen) Judge ::: Downloaded on - 06/03/2023 20:34:51 :::CIS