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State of Haryana - Section

Section 11 in The Punjab Stamp Rules, 1934

11. Custody of stamped paper. All below Re. 1 in packets of - 500; from Re. 1 to Rs. 4 - 200 : from Rs. 5 to Rs. 16 - 100. Stamps of higher values as received from Nasik.

- The stamped paper shall be kept in the parcels of quantities noted in the margin to save trouble in enumeration, each parcel being securely packed and sealed in cloth or paper cover bearing a note of the quantity and value of the stamps within signed by the officer-in-charge.