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[Cites 0, Cited by 0] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(2) in Constitution of India, 1950

(2)[ The State shall, in particular, strive to minimise the inequalities in income, and endeavour to eliminate inequalities in status, facilities and opportunities, not only amongst individuals but also amongst groups of people residing in different areas or engaged in different vocations.] [Inserted by the Constitution (Forty-fourth Amendment) Act, 1978, Section 9 (w.e.f. 20-6-1979). ]