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[Cites 0, Cited by 0] [Section 22(3)] [Section 22] [Entire Act]

State of Punjab - Subsection

Section 22(3)(ii) in Punjab Privately Managed Recognised Aided Schools Retirement Benefits Scheme, 1992

(ii)five per cent amount of the employer's share towards Contributory Provident Fund contributed on or after the date of publication of the Scheme in the Official Gazette;